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State of Bihar - Section

Section 76 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

76. Return No. II-Progress statement of collections.

- In this statement are shown not only all the collections made by the Tahsildar and entered in register III-A but also all payments made to the Certificate Officer, etc., which are entered in Register III-B.The period for which this statement is to submitted will be fixed by the Collector by a separate order.