Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Casyab Private Limited vs Central Bank Of India & Anr on 17 January, 2017

Author: Nishita Mhatre

Bench: Nishita Mhatre

                                        ORDER SHEET
                          GA 3044/2015; APOT 449/2015; CS 115/2006

                               IN THE HIGH COURT AT CALCUTTA

                                    Civil Appellate Jurisdiction

                                         ORIGINAL SIDE




                                    CASYAB PRIVATE LIMITED

                                              Versus

                                  CENTRAL BANK OF INDIA & ANR.



     BEFORE:

     The Hon'ble ACTING CHIEF JUSTICE NISHITA MHATRE

The Hon'ble JUSTICE TAPABRATA CHAKRABORTY Date : 17th January, 2017.

Mr. S. Chakraborty, Adv. appears for Central Bank of India.

The Court : The appellant is absent. List the matter in the monthly list of March, 2017. The affidavit filed by the Bank is taken on record.

(NISHITA MHATRE, ACJ.) (TAPABRATA CHAKRABORTY, J.) TK