Calcutta High Court
Casyab Private Limited vs Central Bank Of India & Anr on 17 January, 2017
Author: Nishita Mhatre
Bench: Nishita Mhatre
ORDER SHEET
GA 3044/2015; APOT 449/2015; CS 115/2006
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
CASYAB PRIVATE LIMITED
Versus
CENTRAL BANK OF INDIA & ANR.
BEFORE:
The Hon'ble ACTING CHIEF JUSTICE NISHITA MHATRE
The Hon'ble JUSTICE TAPABRATA CHAKRABORTY Date : 17th January, 2017.
Mr. S. Chakraborty, Adv. appears for Central Bank of India.
The Court : The appellant is absent. List the matter in the monthly list of March, 2017. The affidavit filed by the Bank is taken on record.
(NISHITA MHATRE, ACJ.) (TAPABRATA CHAKRABORTY, J.) TK