Delhi High Court - Orders
Delhi Building And Other Construction ... vs Dulari Devi & Anr on 24 April, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 372/2023
DELHI BUILDING AND OTHER CONSTRUCTION WORKERS
WELFARE BOARD ..... Appellant
Through: Mr. Abhay Dixit, Advocate.
versus
DULARI DEVI & ANR. ..... Respondents
Through: Mr. Chirayu Jain, Advocate for R-1.
Ms. Urvi Mohan, Advocate for R-2.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 24.04.2023 CM APPL. 20068/2023 (Exemption) Allowed, subject to all just exceptions. LPA 372/2023 & CM APPLs. 20067/2023, 20069-70/2023
1. Issue notice.
2. Learned Counsel appearing for the Respondents accept notice.
3. Reply(s) be filed within six weeks from today.
4. List on 01.08.2023.
5. In the meanwhile, the payment of pension shall be subject to final outcome of the present LPA.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J APRIL 24, 2023 S. Zakir Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:26.04.2023 19:14:44