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Supreme Court - Daily Orders

M/S Esjaypee Impex Private Limited vs The Asst. General Manager And ... on 5 January, 2021

Bench: Sanjay Kishan Kaul, Dinesh Maheshwari, Hrishikesh Roy

                      ITEM NO.27,27.1,27.2    Court 8 (Video Conferencing)     SECTION XII

                                      S U P R E M E C O U R T O F      I N D I A
                                              RECORD OF PROCEEDINGS

                      Petition(s) for Special Leave to Appeal (C)     No(s).   24164/2019

                      (Arising out of impugned final judgment and order dated
                      16-09-2019 in WP No. 23573/2019 passed by the High Court Of
                      Judicature At Madras)

                      M/S ESJAYPEE IMPEX PRIVATE LIMITED                   Petitioner(s)

                                                        VERSUS

                      THE ASST. GENERAL MANAGER AND AUTHORIZED
                      OFFICER CANARA BANK                                  Respondent(s)

                      ([FOR COMPLIANCE ] )

                      WITH
                      SLP(C) No. 29752-29754/2019 (XII)
                      (IA No. 86858/2020 - PERMISSION TO FILE ADDITIONAL
                      DOCUMENTS/FACTS/ANNEXURES)

                      SLP(C) No. 29756-29759/2019 (XII)
                      (FOR APPLICATION FOR PERMISSION ON IA 77689/2020
                      IA No. 77498/2020 - PERMISSION TO FILE ADDITIONAL
                      DOCUMENTS/FACTS/ANNEXURES)

                      Date : 05-01-2021 These petitions were called on
                                            for hearing today.

                      CORAM :
                                HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                                HON'BLE MR. JUSTICE DINESH MAHESHWARI
                                HON'BLE MR. JUSTICE HRISHIKESH ROY


                      For Petitioner(s)
                                             Ms. Shalini Kaul, AOR

                      For Respondent(s)
                                             Mr. K. V. Vijayakumar, AOR
                                             Mr. M. A. Chinnasamy, AOR


                          UPON hearing the counsel the Court made the following
                                                O R D E R

Signature Not Verified Digitally signed by Charanjeet kaur Date: 2021.01.05 19:40:50 IST Reason: (CHARANJEET KAUR) (ANITA RANI AHUJA) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR