Supreme Court - Daily Orders
M/S Esjaypee Impex Private Limited vs The Asst. General Manager And ... on 5 January, 2021
Bench: Sanjay Kishan Kaul, Dinesh Maheshwari, Hrishikesh Roy
ITEM NO.27,27.1,27.2 Court 8 (Video Conferencing) SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24164/2019
(Arising out of impugned final judgment and order dated
16-09-2019 in WP No. 23573/2019 passed by the High Court Of
Judicature At Madras)
M/S ESJAYPEE IMPEX PRIVATE LIMITED Petitioner(s)
VERSUS
THE ASST. GENERAL MANAGER AND AUTHORIZED
OFFICER CANARA BANK Respondent(s)
([FOR COMPLIANCE ] )
WITH
SLP(C) No. 29752-29754/2019 (XII)
(IA No. 86858/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 29756-29759/2019 (XII)
(FOR APPLICATION FOR PERMISSION ON IA 77689/2020
IA No. 77498/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 05-01-2021 These petitions were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s)
Ms. Shalini Kaul, AOR
For Respondent(s)
Mr. K. V. Vijayakumar, AOR
Mr. M. A. Chinnasamy, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by Charanjeet kaur Date: 2021.01.05 19:40:50 IST Reason: (CHARANJEET KAUR) (ANITA RANI AHUJA) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR