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State of Uttar Pradesh - Section

Section 553 in Rules under the United Provinces Excise Act, 1910

553. Fortnightly statement.

- On receipt of the fortnightly statement hereinafter prescribed and filled in by the Supervisor from column 1 to column 7, the Excise Inspector will before sending it to the Assistant Excise Commissioner, compare its figures with the supervisor's village register, and sign the serial number of the trees in the village register checked by the Supervisor during the fortnight for which the statement has been prepared. He will at the same time give figures from his own village register and diaries in columns 8 and 9 and sign the certificate at the foot of the statement.