Section 35A(1)(a) in The Banking Regulation Act, 1949

[Cites 0, Cited by 6] [Section 35A(1)] [Section 35A] [Entire Act]

Union of India - Subsection

Section 35A(1)(a) in The Banking Regulation Act, 1949

(a)in the [public interest]; or

(aa)[ in the interest of banking policy; or] [Inserted by Act 58 of 1968, Section 10 (w.e.f. 1.2.1969).]