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State of Telangana - Section

Section 55 in Kaloji Narayana Rao University of Health Sciences Act, 1986

55. Right to appeal.

- Every employee or student of the University shall, notwithstanding anything contained in this Act have a right to appeal within such time as may be prescribed by the Statutes to the Executive Council against the decision of any officer or authority of the University and thereupon the Executive Council may confirm, modify or reverse the decision appealed against.