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Bombay High Court

Krishnaraj Pratap Thaker vs Yatin Hariram Ruparel And Ors And ... on 22 August, 2022

Author: R. I. Chagla

Bench: R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

  INTERIM APPLICATION LODGING NO. 8791 OF 2022
                       In
      TESTAMENTARY PETITION 377 OF 2008

 Mr.yatin Hariram Ruparel                     ....PETITIONER
             V/S
 Shantadevi Hariram Ruparel                 ....RESPONDENT

WITH INTERIM APPLICATION NO. 392 OF 2021 In TESTAMENTARY PETITION 377 OF 2008 Bhavana Harish Ruparel (applicant No. 1) And 2....PETITIONER Ors V/S Yatin Hariram Ruparel (org. Petitioner No.1)and ....RESPONDENT 2 Ors.

WITH INTERIM APPLICATION LODGING NO. 9968 OF 2022 In TESTAMENTARY PETITION 377 OF 2008 Yatin Hariram Ruparel ....PETITIONER V/S Shantadevi Ruparel (deceased) ....RESPONDENT WITH INTERIM APPLICATION NO. 2376 OF 2022 In TESTAMENTARY PETITION 377 OF 2008 Page 1/2 ::: Uploaded on - 22/08/2022 ::: Downloaded on - 23/08/2022 12:24:58 ::: Krishnaraj Pratap Thaker ....PETITIONER V/S Yatin Hariram Ruparel And Ors And Shantadevi ....RESPONDENT Ruparel (deceased) WITH INTERIM APPLICATION LODGING NO. 3334 OF 2021 In TESTAMENTARY PETITION 377 OF 2008 Yatin Hariram Ruparel ....PETITIONER V/S Shantadevi Ruparel ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 15054 OF 2021 In TESTAMENTARY PETITION 377 OF 2008 Ashwin Hiraram Ruparel ....PETITIONER V/S Mr.yatin Hariram Ruparel And Anr. ....RESPONDENT Omkar Kulkarni i/b Hassan Ullah Khan for Petitioner no. 1 Khushboo Rupani a/w Mahafrin Mehta i/b HSA Advocates for theApplicants in IA/392/2021 MENTIONED OUT OF TURN CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 22nd August, 2022 P.C. :

S. O. to 08/09/2022 ( at 2.30 pm).
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 22/08/2022 ::: Downloaded on - 23/08/2022 12:24:58 :::