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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(i) in The Orissa Dental Council Rules, 1969

(i)the cash book shall be closed at the end of every month and thoroughly checked. The Registrar of the Council shall verify the totalling of the cash book or have this done by some other responsible subordinate other than the writer of the cash book and initial it in token of correctness;