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Comunidade Of Nagoa vs Goa Industrial Development ... on 3 May, 2023

Bench: Surya Kant, J.K. Maheshwari

     ITEM NO.113                              COURT NO.9                 SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                        Civil Appeal   No.2528/2011

     COMUNIDADE OF NAGOA                                                 Appellant(s)

                                                    VERSUS

     GOA INDUSTRIAL DEVELOPMENT CORPORATION                              Respondent(s)

     WITH
     C.A. No. 2529/2011 (IX)
     C.A. No. 2530/2011 (IX)
     C.A. No. 2531/2011 (IX)

     Date : 03­05­2023 These appeals were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SURYA KANT
                             HON'BLE MR. JUSTICE J.K. MAHESHWARI

     For Appellant(s)
                                       Mr. Vishwajit Singh, Sr. Adv.
                                       Mr. T. Mahipal, AOR
                                       Mr. Pankaj Singh, Adv.
                                       Ms. Ridhima Singh, Adv.
                                       Ms. Ridhima Singh, Adv.
                                       Mr. Vignesh Singh, Adv.
                                       Ms. Vibha Bhat, Adv.
                                       Mr. Arijit Singh Pundir, Adv.
                                       Mr. Indrajeet Singh, Adv.

                                       Mr. Rajesh Singh, AOR
                                       Mr. Javed Raza, Adv.
     For Respondent(s)
                                        Mr. V. N. Raghupathy, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List the Appeals on 10­05­2023.

(VISHAL ANAND) Date: 2023.05.04 17:59:59 IST Reason: (PREETHI T.C.) ASTT. REGISTRAR­cum­PS COURT MASTER (NSH)