Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Manipur - Section Section 53 in Manipur (Village Authorities in Hill Areas) Act, 1956 53. Appearance of women. - No woman shall, against her will, be compelled to appear in person before a village court as an accused or as a party or as a witness.
