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State of Uttarakhand - Section

Section 65 in Uttarakhand Panchayati Raj Act, 2016

65. External control over Kshettra Panchayat.

- In case of Kshettra Panchayat the District Magistrate shall be prescribed authority and such powers, duties, acts is vest in the director Panchayati Raj, they shall be deemed vest in the District Magistrate in case of such Kshettra panchayat.