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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(i) in The Punjab Agricultural Produce Markets (Validation) Act, 1955

(i)Shri Harbans Singh, P.C.S., in respect of the Market Committee, Guru Harsahai, from 3rd November, 1952 to 24th February, 1953, and