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State of Uttar Pradesh - Section

Section 194 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

194. Signals.

- The employer shall ensure at a construction site of a building or other construction work that the standard audio or video signals are used in excavation or tunneling work and are conspicuously located or displayed near entrance to the workplace and in such other location as may be necessary to bring such signals to notice of all building workers employed in such excavation or tunneling work.