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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(3) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003

(3)Every amendment made under the regulation shall be published in any of the manner specified in Regulation 5. The amendment shall come into operation on the date of the first publication or on such other date as the Authority may fix.