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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(l) in Uttar Pradesh Rural Housing Board Act, 1983

(l)accommodation for members of scheduled castes, scheduled tribes, socially and educationally backward classes of people , agricultural labourers, economically weaker sections of the people and any other class of inhabitants;