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[Cites 0, Cited by 0] [Section 83(3)] [Section 83] [Entire Act]

State of Odisha - Subsection

Section 83(3)(b) in The Orissa Co-operative Societies Act, 1962

(b)by notice of not less than fourteen days in such of the principal newspapers in the State and of other States as the State Government may select in this behalf;