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[Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act]

State of Himachal Pradesh - Subsection

Section 51(3)(d) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(d)sanctions and statutory clearances required for execution of the project and status of such sanctions and statutory clearances;