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[Cites 0, Cited by 1] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(e) in The Water (Prevention And Control Of Pollution) Act, 1974

(e)organise through mass media a comprehensive programme regarding the prevention and control of water pollution;
(ee)perform such of the functions of any State Board as may be specified in an order made under sub-section (2) of section 18;