Section 79(a) in Police Regulations, Bengal , 1943
(a)On the 1st February each year there shall be submitted to the Inspector-General -(i)through the Deputy Inspector-General concerned, by the Principal of the Police Training College, the Superintendent of each Railway Police district, the Assistant to the Deputy Inspector-General in the Criminal Investigation Department and each Special Superintendent in the Intelligence Branch, and(ii)through the District Magistrate and the Deputy Inspector-General concerned, by every other Superintendent,
