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[Cites 0, Cited by 0] [Section 374] [Entire Act]

State of Rajasthan - Subsection

Section 374(1) in Rajasthan Panchayati Raj Rules, 1996

(1)On and from the date of commencement of these rules, following rules framed under Rajasthan Panchayat Act, 1953 (Rajasthan Act No. 21 of 1953) and Rajasthan Panchayat Samiti and Zila Parishad Act. 1959 (Rajasthan Act No. 37 of 1959) shall stand repealed -
S. No. Existing Rules
1. Rajasthan Panchayat and Nyaya Up-Samiti Election Rules, 1960.
2. Rajasthan Panchayat and Nyaya Panchayat (Appointment ofCounsel) Rules, 1962.
3. Rajasthan Panchayat Samitis (Cooption of Members) Rules, 1979.
4. Rajasthan Panchayat Samitis (Election of Associate Members)Rules, 1965.
5. Rajasthan Panchayat Samitis (Election from Gram Sabha) Rules,1964.
6. Rajasthan Panehayat Samitis and Zila Parishads (Cooption ofMembers of Standing Committee) Rules, 1959.
7. Rajasthan Panchayat Samitis and Zila Parishads (Declaration ofKrishi Nipun) Rules, 1961.
8. Rajasthan Panchayat Samitis and Zila Parishad (Election ofPradhan and Pramukh) Rules, 1979.
9. Rajasthan Panchayat Samitis and Zila Parishads (Retirement ofMembers of Standing Committee) Rules, 1962.
10. Rajasthan Panchayat Samitis and Zila Parishads (AssociateMembers Voting Rights) Rules, 1965.
11. Rajasthan Panchayat Samitis and Zila Parishads (SelectionCommission Conditions of Service) Rules, 1960.
12. Rajasthan Panchayat Samitis and Zila Parishads (ContributoryProvident Fund) Rules, 1969.
13. Rajasthan Panchayat Samitis and Zila Parishads (Declaration ofVacancies in Standing Committee) Rules, 1969.
14. [ [These rules were already repealed by the Rajasthan Zila Parishads (Co-operation of Members) Rules,1979.] Rajasthan Zila Parishads (Cooption of Members) Rules, 1960.]
15. Rajasthan Panchayat and Local Bodies Subordinate ServiceCommission if (Selection conditions of Service) Rules ,1959.
16. Rajasthan Panchayat Samitis (Jurisdictions over MunicipalAreas) Rules, 1960.
17. Rajasthan Panchayat Samitis (Election of Temporary Pradhan)Rules, 1959.
18. Rajasthan Panchayat Samitis and Zila Parishads (Election ofChairman of Standing Committee) Rules, 1959.
19. Rajasthan Panchayat Samitis and Zila Parishads (Election ofMembers of Standing Committee) Rules, 1959.
20. Rajasthan Panchayat Samitis and Zila Parishads (Election ofUp-Pradhan and Up-Pramukh) Rules, 1979.
21. Rajasthan Panchayat Samitis and Zila Parishads (ElectionPetition) Rules, 1959.
22. [ [These rules are of 1959 and not of 1961.] Rajasthan Zila Parishads (Election of Temporary Pramukh)Rules, 1961.]
23. Rajasthan Zila Parishad (Vocation of Office of Pramukh) Rules,1965.
24. Rajasthan Panchayat (General) Rules, 1961.
25. Rajasthan Panchayat (General) Social Allotment of Abadi Landfor Residential House Sites to Scheduled Caste and ScheduledTribes, Landless Persons, Village Artisans and Small and MarginalFarmers Rules, 1975.
26. Rajasthan Panchayati Samitis (Administrative Powers) Rules,1960.
27. Rajasthan Panchayat Samitis (Appointment of Counsel) Rules,1962.
28. Rajasthan Panchayat Samitis (Conduct of Business of StandingCommittees) Rules, 1959.
29. Rajasthan Panchayat Samitis (Payment of Allowance to Members)Rules 1961.
30. Rajasthan Panchayat Samitis (Removal of Pradhan andUp-Pradhan) Rules, 1960.
31. Rajasthan Panchayat Samitis (Taxation) Rules, 1960.
32. Rajasthan Panchayat Samitis (Terminal conditions of Deputationof Vikas Adhikaris, Extension Officers and Other Officers) Rules,1959.
33. Rajasthan Panchayat Samitis (use of Vehicles) Rules, 1963.
34. Rajasthan Panchayat Samitis and Zila Parishads (AdministrationReport) Rules. 1959.
35 Rajasthan Panchayat Samitis and Zila Parishads (conduct ofBusiness) Rules. 1960.
36. Rajasthan Panchayat Samitis and Zila Parishads (DistrictEstablishment Committee) Rules, 1961.
37. Rajasthan Panchayat Samitis and Zila Parsihads (Employment ofPhysically handicapped) Rules, 1986.
38. Rajasthan Panchayat Samitis and Zila Parishads (Grant ofCopies of Records) Rules, 1963.
39. Rajasthan Panchayat Samitis and Zila Parsihads (Grant ofCopies of Records) Rules, 1963.
40. Rajasthan Panchayat Samitis and Zila Parsihads (KaryaSanchalan) Rules, 1965 in Hindi).
41. Rajasthan Panchayat Samitis and Zila Parishads (KaryaSanchalan) Rules, 1965 in Hindi).
42. Rajasthan Panchayat Samitis and Zila Parishads (Motion of NoConfidence in Pradhan. Up-Pradhan, Pramukh or Up-Pramukh) Rules,1961.
43. Rajasthan Panchayat Samitis and Zila Parishads (Preparation ofconfidential Report of Vikas Adhikaris and Secretaries) Rules,1960.
44. Rajasthan Panchayat Samitis and Zila Parishads (Constitutionof Standing Committee) Rules, 1965.
45. Rajasthan Panchayat Samitis and Zila Parishads (Service)Rules, 1959.
46. Rajasthan Panchayat Samitis and Zila Parishads (Class IV)Service Rules, 1959.
47. Rajasthan Panchayat Samitis and Zila Parishads (Recruitmentsof Dependents of the Members of Panchayat Samiti and ZilaParishad) Service Rules. 1978.
48. Rajasthan Panchayat Samitis and Zila Parishads Services(Punishments and Appeal) Rules, 1961.
49. Rajasthan Panchayat Samitis and Zila Parishads (Servants andPensioners Conduct) Rules, 1969.
50. Rajasthan Panchayat Samitis and Zila Parishads Rules forGrant-in-aid to persons belonging to Scheduled Castes, ScheduledTribes and Denotifled Tribes for Construction and Repair ofHouses, 1961.
51. Rajasthan Zila Parishads (Conduct of Business of(Sub-Committees) Rules, 1960.
52. Rajasthan Zila Parishads (Payment of Allowances to Members)Rules, 1961.
53. Rajasthan Zila Parishads (Use of Vehicle) Rules, 1986.
54. Rajasthan Panchayat Samitis Evam Zila Parishads Sevakaramchari (Seva Sanghon Ko Manyata) Niyam, 1993 (in Hindi).