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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Constitution Subarticle

Section 8(1)(d) in THE CONSTITUTION (FIFTY-SECOND AMENDMENT) ACT, 1985

(d)the procedure for deciding any question referred to in sub-paragraph (1) of paragraph 6 including the procedure for any inquiry which may be made for the purpose of deciding such question.