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[Cites 0, Cited by 0] [Section 89(2)] [Section 89] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 89(2)(viii) in Jammu and Kashmir Wakafs Act, 2001

(viii)the manner in which the accounts of the Wakaf Fund may be kept and audited and the contents of the auditor's report ;