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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(3)(vi) in Himachal Pradesh General Sales Tax Act, 1968

(vi)such other sales or purchases as may be prescribed; [x x x] [The word 'and' at the end of sub-clause (vi) omitted vide Act No. 14 of 1994.]