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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(11) in The Motor Vehicles (Driving) Regulations, 2017

(11)The driver shall not watch digital motion pictures or videos while driving, except where required for route navigation:Provided that the driver shall use a device for route navigation in such a manner as not to distract his attention from driving.