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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(vii) in Bihar State Journalist Insurance Scheme, 2014

(vii)A specific software will be developed for the standard operation of "Bihar State Journalist Insurance Scheme, 2014" procedure, in which all relevant terms & conditions, related to eligibility to this insurance scheme will be included along with application form.