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[Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(5)(b) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(b)The plant should be in the poly bag size of 10"X7'X350 guage containing at least 2kgs of pot mixture.