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State of Madhya Pradesh - Section

Section 22 in The M.P. Forests (Hunting, Shooting, Fishing, Poisoning Water and Setting Traps or Snares in Reserved or Protected Forests) Rules, 1963

22. Restriction on the number of animals to be killed.

- No permit-holder shall be permitted to kill in any one year ending on 31st October, in the blocks more than-
(i)one wild buffalo,
(ii)one bison,
(iii)one barasingha,
(iv)one black buck,
(v)two sambhars,
(vi)[ two tigers, or [Substituted by Notification No. 8662-X-63, dated 15-11-1963.]
one tiger and one panther, or two panthers.]