Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Tamilnadu - Subsection

Section 41(2)(a) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958

(a)the terms and conditions subject to which a licence may be granted or renewed under this Art and the fees to be paid in respect of such licence;