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[Cites 0, Cited by 0] [Section 62(8)] [Section 62] [Entire Act]

State of Bihar - Subsection

Section 62(8)(b) in Bihar Factories Rules, 1950

(b)No waste material of a flammable nature shall be permitted to accumulate on the floors and shall be removed at least once in a day or shift, any more often when possible. Such materials shall be placed in suitable metal containers with covers wherever possible.