Section 7(2)(k) in The Isabgol Husk Grading and Marking Rules, 2015
(k)any other particulars as may be specified under the Legal Metrology (Packaged Commodities) Rules, 2011 made under sub-section (1), read with clauses (j) and (q) of sub-section (2) of section 52 of the Legal Metrology Act 2009 (1 of 2010), the Food Safety and Standards Act, 2006 (34 of 2006), any other law for the time being in force or instructions issued by the Agricultural Marketing Adviser or an officer authorised by him in this behalf in accordance with the General Grading and Marking Rules.