Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 81 in Civil Suit Rules (Assam) 81. Attachment of debtor's property. - Upon the Court issuing orders for the attachment of the debtor's property, the District Officer shall depute some one to accompany the attaching officer, and to point out the property.
