Section 90 in The Semiconductor Integrated Circuits Layout-Design Act, 2000
90. Savings in respect of Chapter IX.—
Nothing in Chapter IX shall be construed so as to render liable to any prosecution or punishment any servant of a master resident in India who in good faith acts in obedience to the instructions of such master, and, on demand made by or on behalf of prosecutor, has given full information as to his master and as to the instructions which he has received from his master.
