Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 19 in West Bengal Municipal (Building) Rules, 2007

19. Time and manner of disposal of application under rule 11.

— Within sixty days from the date of receipt of an application with building plan, the Board of Councillors may require the applicant—
(a)to furnish it any information on matters referred to in these rules which has not already been given in the documents thereunder; or
(b)to satisfy it that there are no objection which may lawfully be taken to the approval of the building plan.