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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(4) in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976

(4)If all the persons required by Section 11 to sign the entry in the proper register fail to appear within the time limit for such appearance by the Muhammedan Registrar under Rule 24.