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[Cites 0, Cited by 0] [Section 5B(1)] [Section 5B] [Entire Act]

Union of India - Subsection

Section 5B(1)(ii) in The Cotton Ginning and Pressing Factories Act, 1925

(ii)without reasonable excuse refuse to accept or cause to be so refused cotton tendered by any person for ginning or pressing if the tenderer is prepared to pay charges at rates lawfully leviable; or