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State of Rajasthan - Section

Section 325 in Rajasthan Land Revenue (Land Records) Rules, 1957

325. Supervision of the Patwar School.

- While at headquarter the Sadar Qanungo shall frequently visit the Patwar school, if any, located in the district. He shall check the attendance with the register and ascertain that fines are properly collected and credited. He shall also ascertain that the teaching is efficient and that every student has sufficient opportunity of practice in surveying and map correction (there he should wash occasionally on the spot while the classes are at work). He shall note his visits in the school inspection book and lay the book before the Office-in-charge for orders.