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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(xiv) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

(xiv)In any case, the management of any institution is not permitted to take candidates on its own to fill the non-reporting or left over seats within or after the time fixed for admissions by the Convener Deecet.