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[Cites 0, Cited by 0] [Section 6(15)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(15)(iv) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(iv)The Returning officer shall show the voting papers, if requested to do so, to the candidates or their authorized representatives, at the time of scrutiny and counting of votes.