Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2B] [Entire Act] State of Goa - Subsection Section 2B(3) in The Goa Entertainment Tax Act, 1964 (3)The qualification of the member or members constituting the Tribunal and the period for which such member or members shall hold office shall be such as may be prescribed.
