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State of Tamilnadu - Section

Section 10 in Tamil Nadu Cultivating Tenants (Special Provisions) Rules, 1984

10. Authorised agent to plead on behalf of the party in proceeding before the competent authority.

- In any proceedings before the competent authority, any authorised agent mav be permitted to plead on behalf of the party:Provided that the competent authority may, at any stage of the proceedings, cancel such permission.