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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in Ministry of Electronics and Information Technology, Junior Secretariat Assistant, Limited Departmental Competitive Examination Rules, 2018

(b)"approved service" means Multi Tasking Staff in level-1 in the pay matrix (Rs. 18,000-56,900) in the Ministry of Electronics and Information Technology who have rendered a total of three years of service which should include at least two years of regular and continuous service in that level-1 in the pay matrix on the crucial date;