Rajasthan High Court - Jaipur
Deepa Ram Jat S/O Mana Ram Jat vs State Of Rajasthan on 26 May, 2022
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8110/2022
1. Deepa Ram Jat S/o Mana Ram Jat, Aged About 45 Years,
Resident Of- Jogaliya, Sujangarh, Churu, Rajasthan.
Owner Of Goods Career Registration No. Rj 07 Ga 0997.
2. Vijay Pal S/o Jagana Ram, Resident Of- Dungras Aguna,
Sujangarh, Churu, Rajasthan. Owner Of Dumper
Registration No. Rj 44 Ga 2800.
3. M/s Vijay Construction Company, Through Its Viajy
Khileri, Resident Of- Near Khejra Balaji, North Market,
Ratangarh, Churu, Rajasthan. Owner Of Dumper
Registration No. Rj 44 Ga 3800.
4. Dharmpal S/o Khyali Ram, Resident Of- Ward No. 05,
Sirasar, Teh. Rawtsar, District Hanumangarh, Rajasthan.
Owner Of Goods Carrier Registration No. Rj 07 Gc 5179.
5. Ravindra Kumar S/o Dana Ram, Resident Of- Sirsali, P.o
Dudhwa, Khara, Churu, Rajasthan. Owner Of Goods
Career Registration No. Rj 10 Ga 2100.
6. Rajpal Kaswan S/o Dana Ram, Resident Of- Sirsali, Churu,
Rajasthan. Owner Of Goods Career Registration No. Rj 10
Ga 3100.
7. Ram Narayan S/o Likhama Ram, Resident Of- Ward No.
10, Bas Dhakan, Churu, Rajasthan. Owner Of Goods
Career Registration No. Rj 10 Ga 5100.
8. Ravindra Kumar S/o Dana Ram Kaswan, Resident Of-
Sirsali, P.o Dudhwa, Khara, Churu, Rajasthan. Owner Of
Goods Carrier Registration No. Rj 10 Gb 1100.
9. Hanuman Singh Sunda S/o Hukma Ram, Resident Of-
Balaji Mandir Ke Pass, Barradas, Churu, Rajasthan. Owner
Of Goods Career Registration No. Rj 05 Ga 8889.
10. Sat Pal Singh S/o Bajarang Singh, Resident Of- Tanwara
Jaswantgarh, Ladnun, Nagaur, Rajasthan. Owner Of
Goods Career Registration No. Rj 07 Gb 3005.
11. M/s Choudhary Stone Industries, Through Its Shivlal
Manda, Resident Of- Loadsar, Sujangarh, Churu,
Rajasthan. Owner Of Dumper Registration No. Rj 44 Ga
2020.
12. Bhera Ram S/o Gorkha Ram, Resident Of- Lakhara
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Chowk, Ward No. 15, Teh. Nokha, Bikaner, Rajasthan.
Owner Of Goods Carrier Registration No. Rj 50 Ga 1247.
13. Bhaira Ram S/o Gorkha Ram, Resident Of- Ward No. 14,
Chimpa Chowk, Teh. Nokha, Bikaner, Rajasthan. Owner Of
Goods Career Registration No. Rj 50 Ga 1547.
14. Mahender Kumar S/o Devi Lal, Resident Of- Vpo
Baramsar, Ward No. 40, Teh. Rawatsar, Hanumangarh,
Rajasthan. Owner Of Articulated Vehicle Registration No.
Rj 31 Ga 8722.
15. Bhagirath Thalor S/o Het Ram, Resident Of- Ward No. 06,
Daniyasar, Teh. Rawatsar, Hanumangarh, Rajasthan.
Owner Of Articulated Vehicle Registration No. Rj 31 Ga
9232.
16. Shiv Kumar S/o Ram Kumar, Resident Of- Ward No. 23,
Rawatsar, Hanumangarh, Rajasthan. Owner Of Articulated
Vehicle Registration No. Rj 31 Ga 8757.
17. Chandan Singh S/o Shakti Singh, Resident Of- C/o Deep
Singh Shekhawat, Plot No. B-06, Rajawat Colony,
Bichhwal Chak, Garbi, Bikaner, Rajasthan. Owner Of
Goods Career Registration No. Rj 07 Gd 4733.
18. Niranjan Singh Bhati S/o Adevet Singh Bhati, Resident Of-
Kawni, Bikaner, Rajasthan. Owner Of Articulated Vehicle
Registration No. Rj 07 Gc 8981.
19. Shyam Lal S/o Hajari Ram, Resident Of- Jakhrawali, Teh.
Pilibanga, Hanumangarh, Rajasthan. Owner Of Articulated
Vehicle Registration No. Rj 31 Ga 9701.
20. Sher Mohamad S/o Gani Khan, Resident Of- Purabsar,
Rawatsar, Hanumangarh, Rajasthan. Owner Of Goods
Career Registration No. Rj 31 Ga 2784.
21. Krishan Lal S/o Shri Chand, Resident Of- Bisarasar, Teh.
Rawatsar, Hanumangarh, Rajasthan. Owner Of Goods
Career Registration No. Rj 31 Gb 2472.
22. Rajpal S/o Bajrang Lal, Resident Of- Vpo Daniyasar, Teh.
Rawatsar, Hanumangarh, Rajasthan. Owner Of Goods
Career Registration No. Rj 13 Ga 8085.
23. Iliyas Khan S/o Sh. Musaddi, Resident Of- Vill. Neemali,
Teh. Tijara, Alwar, Rajasthan. Owner Of Dumper
Registration No. Rj 40 Ga 1927.
24. Jakir S/o Sh.isab, Resident Of- Vpo Neemli, Tijara, Alwar,
Rajasthan. Owner Of Dumper Registration No. Rj 40 Ga
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1580.
25. Hadaman Ram S/o Dhoola Ram, Resident Of- 523,
Inaniyon, Amrapura, Mohalla Bodava, Teh. Jayal, Nagaur,
Rajasthan. Owner Of Dumper Registration No. Rj 21 Gc
0041.
26. M/s Mahadev Construction Company, Through Its
Proprietor Shrawan Ram, Resident Of- Near Tejeji Mandir,
Vill. Pitholai, Post Unthwaliya, Nagaur, Rajasthan. Owner
Of Dumper Registration No. Rj 21 Gc 5297.
27. Dalip Choudhary S/o Devi Lal Choudhary, Resident Of-
Kanor, Thethar, Ward No. 40, Hanumangarh, Rajasthan.
Owner Of Articulated Vehicle Registration No. Rj 31 Ga
9633.
28. Bhura Ram S/o Lalu Ram, Resident Of- Vpo. Sahjrasar,
Teh. Loonkaransar, Bikaner, Rajasthan. Owner Of Artveh
Registration No. Rj 07 Gc 9781.
29. Harji Ram Saran S/o Kalu Ram Saran, Resident Of- Ward
No. 10, Bass Sahajarasar, Lunkaransar, Bikaner,
Rajasthan. Owner Of Articulated Vehicle Registration No.
Rj 36 Ga 5567.
30. Shri Asha Ram S/o Kheraj Ram, Resident Of- Sabji Mandi
Ke Piche, Bangla Nagar, Bikaner, Rajasthan. Owner Of
Goods Career Registration No. Rj 07 Gc 7294.
31. Dharam Ram S/o Baga Ram, Resident Of- Dudi Petrol
Pump Bangla Nagar, Bikaner, Rajasthan. Owner Of Goods
Career Registration No. Rj 07 Ga 4779.
32. Manish Kumar Sharma S/o Jethmal Sharma, Resident Of-
Ward No. 2, Baniyo Ka Mohalla, Gajner Road, Bikaner,
Rajasthan. Owner Of Goods Career Registration No. Rj 07
Gc 5776.
33. Hari Ram S/o Jetha Ram, Resident Of- Vpo Lakhusar,
Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj
07 Gc 2217.
34. M/s Indian Mines Company Pvt. Ltd., Through Its
Proprietor Amit Dudi, Resident Of- C-41, Vaidh Magha
Ram Colony, Bikaner, Rajasthan. Owner Of Dumper
Registration No. Rj 07 Gd 1682.
35. Kojaram S/o Dhanaram, Resident Of- 22, Jmd Badarasar,
Kawni, Bikaner, Rajasthan. Owner Of Dumper Registration
No. Rj 07 Gc 2273.
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36. Mahaveer Singh S/o Vijay Singh, Resident Of- Nal Badi,
Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj
07 Gc 2496.
37. Bajrang Lal S/o Rameshwar Lal, Resident Of- Choudhary
Dharm Kanta, Bikaner, Rajasthan. Owner Of Goods Career
Registration No. Rj 07 Gb 0123.
38. Anop Singh Rathore S/o Guman Singh, Resident Of- Ward
No. 11, Jhajhoo, Bikaner, Rajasthan. Owner Of Goods
Carrier Registration No. Rj 07 Gc 6280.
39. Het Ram S/o Rupa Ram, Resident Of- Ward No. 30, Kalu
Bas, Teh. Dungargarh, District Bikaner, Rajasthan. Owner
Of Goods Carrier Registration No. Rj 07 Gb 6032.
40. M/s H.m. Construction And Power Project, Through Its
Harish Chandra, Resident Of- Ward No. 02, Vill. Basi
Barsinghsar, Bikaner, Rajasthan. Owner Of Goods Career
Registration No. Rj 07 Gc 3791.
41. Babita Bishnoi W/o Bhagirath Bishnoi, Resident Of- Tyagi
School Ke Pass, Tilak Nagar, Bikaner, Rajasthan. Owner Of
Goods Carrier Registration No. Rj 07 Gc 9301.
42. Birbal Ram S/o Satya Narayan, Resident Of- Ward No. 13,
Bigga Bass, Ramsara, Bikaner, Rajasthan. Owner Of
Articulated Vehicle Registration No. Rj 07 Gc 6365.
43. Shish Pal S/o Tara Chand, Resident Of- Ward No. 04,
Pallu, Teh. Rawatsar, Hanumangarh, Rajasthan. Owner Of
Goods Carrier Registration No. Rj 31 Gb 0409.
44. Shishpal S/o Tara Chand, Resident Of- Vill. Rakhasar, Teh.
Pallu, District Hanumangarh, Rajasthan. Owner Of Goods
Career Registration No. Rj 31 Ga 7167.
45. Mr. Ramesh Kumar Lega S/o Manak Chand, Resident Of-
Chadwas, Bidasar, Churu, Rajasthan. Owner Of
Articulated Vehicle Registration No. Rj 44 Ga 2378.
46. Banwari Lal S/o Ram Lal, Resident Of- Ward No. 07,
Ghantiyal Bass, Bidasar, Churu, Rajasthan. Owner Of
Articulated Vehicle Registration No. Rj 07 Gc 2928.
47. Bahwnar Lal S/o Dhukal Ram, Resident Of- Rasisar Bas
Purohitan, Rasisar, Nokha, Bikaner, Rajasthan. Owner Of
Dumper Registration No. Rj 07 Gb 9744.
48. Prahalad Ram Kaswan S/o Pema Ram, Resident Of-
Lodsar, Sujangarh, Churu, Rajasthan. Owner Of Goods
Career Registration No. Rj 44 Ga 0955.
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49. Gosam Ali Khan S/o Akbar Khan, Resident Of- Barjangsar,
Sardarshahar, Churu, Rajasthan. Owner Of Goods Career
Registration No. Rj 07 Gc 9394.
50. Satyapal S/o Mahavir Prasad, Resident Of- Vill. Ismailpur,
Post Pichanawa, Teh. Chirawa, Jhunjhunu, Rajasthan.
Owner Of Dumper Registration No.rj 18 Gb 6821.
51. Pradeep Kumar S/o Surajbhan, Resident Of- Kuloth Kalan,
Surajgarh, Jhunjhunu, Rajasthan. Owner Of Dumper
Registration No. Rj 18 Gb 4409.
52. Mula Ram S/o Hunata Ram, Resident Of- Ward No. 04,
Sihagon Ka Mohalla, Rawatsar, Hanumangarh, Rajasthan.
Owner Of Articulated Vehicle Registration No. Rj 07 Gc
0870.
53. Chaman S/o Raj Kumar, Resident Of- Tosham Bhiwani,
Haryana. Owner Of Goods Career Registration No. Hr 61
C 2910.
54. Ashish S/o Satyanarayan, Resident Of- Ward No. 06,
Rawatsar, Hanumangarh, Rajasthan. Owner Of Goods
Career Registration No. Rj 10 Ga 8746.
55. Om Prakash S/o Kana Ram, Resident Of- Anwaliyasar,
Jayal, Nagaur, Rajasthan. Owner Of Dumper Registration
No. Rj 21 Gb 4487.
56. Om Prakash S/o Kana Ram, Resident Of- Anwaliyasar,
Teh. Jayal, Nagaur, Rajasthan. Owner Of Dumper
Registration No. Rj 40 Ga 0852.
57. Shankar Lal S/o Kishore Dhaka, Resident Of- Salasar
Rasta Ke Pass, Norangsar, Sujangarh, Churu, Rajasthan.
Owner Of Goods Career Registration No. Rj 10 Ga 7510.
58. Bhagu Ram S/o Nemichand, Resident Of- 110, Athuna
Bas, Bhojasar, Ratangarh, Churu, Rajasthan. Owner Of
Goods Career Registration No. Rj 07 Gb 0235.
59. Raju Ram S/o Nand Ram, Resident Of- Ward No. 04,
Daniyasar, Teh. Rawatsar, Hanumangarh, Rajasthan.
Owner Of Goods Career Registration No. Rj 31 Ga 9444.
60. Ram Chandra S/o Sh. Chimna Ram, Resident Of- 151,
Dakshni Pashchimi Bhag, Somasi, Churu, Rajasthan.
Owner Of Goods Career Registration No. Rj 10 Ga 7017.
61. M/s Indian Mines Company Pvt. Ltd., Through Its
Proprietor Amit Dudi, Resident Of- C-14, Vaidh Magha
Ram Colony, Jaisalmer Road, Bikaner, Rajasthan. Owner
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Of Articulated Vehicle Registration No. Rj 07 Gd 1110.
62. M/s Balaji Greet Stone Supplier, Through Its Prithvi Singh,
Resident Of- Randhisar Pahadi, Teh. Ratangarh, Churu,
Rajasthan. Owner Of Goods Career Registration No. Rj 44
Ga 3299.
----Petitioners
Versus
1. State Of Rajasthan, Transport Department Of Rajasthan,
Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of
Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint
Secretary.
3. Regional Transport Officer, Sikar, District Sikar, Rajasthan.
4. Regional Transport Officer, Bikaner, District Bikaner,
Rajasthan.
5. Regional Transport Officer, Jodhpur, District Jodhpur,
Rajasthan.
6. District Transport Officer, Nagaur, District Nagaur,
Rajasthan.
7. District Transport Officer, Nohar, District Hanumangarh,
Rajasthan.
8. District Transport Officer, Nokha, District Bikaner,
Rajasthan.
9. District Transport Officer, Phalodi, District Jodhpur,
Rajasthan.
10. District Transport Officer, Sri Ganganagar, District Sri
Ganganagar, Rajasthan.
11. District Transport Officer, Hanumangarh, District
Hanumangarh, Rajasthan.
12. District Transport Officer, Churu, District Churu,
Rajasthan.
13. District Transport Officer, Didwana, District Nagaur,
Rajasthan.
14. District Transport Officer, Jhunjhunu, District Jhunjhunu,
Rajasthan.
15. District Transport Officer, Sujangarh, District Churu,
Rajasthan.
16. District Transport Officer, Jalore, District Jalore,
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Rajasthan.
17. District Transport Officer, Balotra, District Barmer,
Rajasthan.
----Respondents
For Petitioner(s) : Mr. Girraj P Sharma For Respondent(s) : Mr. S.S. Raghav, AAG HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 26/05/2022 Learned counsels for the respective parties submit that the issue involved in this writ petition is no more res integra and stands resolved by an order of this Court dated 14.03.2022 passed in S.B. Civil Writ Petition No.1964/2022 in case of Zabir Khan Vs. State of Rajasthan & Ors. and other connected matters. They submit that the instant writ petition may also be disposed of in similar terms.
Taking into consideration the contentions advanced by learned counsels for the respective parties, this writ petition is disposed of in terms of order dated 14.03.2022 in case of Zabir Khan (supra) which shall apply mutatis mutandis to this case also.
(MAHENDAR KUMAR GOYAL),J PRAGATI/s-178 (Downloaded on 26/05/2022 at 09:51:34 PM) Powered by TCPDF (www.tcpdf.org)