Delhi High Court - Orders
Ntpc Tamil Nadu vs M/S Rpp Infra on 17 February, 2026
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~35 & 36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 451/2020
NTPC TAMIL NADU .....Petitioner
Through: Mr. Aman Lekhi, Sr. Adv. with Mr.
Adarsh Tripathi, Mr.Vikram Singh
Baid, Mr. Ritwiz Rishabh, Mr.
Ajitesh Garg, Advs.
versus
M/S RPP INFRA .....Respondent
Through: Mr. Mrinal Bharat Ram, Mr. Prateek
Sharma, Mr. Vipin Chandra Weala,
Advs
+ O.M.P. (COMM) 58/2021 & I.A. 2053/2021
MIS R.P.P. INFRA PROJECTS LIMITED .....Petitioner
Through: Mr. Mrinal Bharat Ram, Mr. Prateek
Sharma, Mr. Vipin Chandra Weala,
Advs
versus
MIS NTPC TAMIL NADU ENERGY COMPANY LIMITED
.....Respondent
Through: Mr. Aman Lekhi, Sr. Adv. with Mr.
Adarsh Tripathi, Mr.Vikram Singh
Baid, Mr. Ritwiz Rishabh, Mr.
Ajitesh Garg, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 17.02.2026 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/02/2026 at 20:40:08 An adjournment has been sought on behalf of the Plaintiff. List on 28.07.2026.
SUBRAMONIUM PRASAD, J FEBRUARY 17, 2026 Prateek This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/02/2026 at 20:40:08