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Delhi High Court - Orders

Ntpc Tamil Nadu vs M/S Rpp Infra on 17 February, 2026

Author: Subramonium Prasad

Bench: Subramonium Prasad

                          $~35 & 36
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         O.M.P. (COMM) 451/2020
                                    NTPC TAMIL NADU                                                                 .....Petitioner
                                                                  Through:            Mr. Aman Lekhi, Sr. Adv. with Mr.
                                                                                      Adarsh Tripathi, Mr.Vikram Singh
                                                                                      Baid, Mr. Ritwiz Rishabh,     Mr.
                                                                                      Ajitesh Garg, Advs.

                                                                  versus

                                    M/S RPP INFRA                                                       .....Respondent
                                                                  Through:            Mr. Mrinal Bharat Ram, Mr. Prateek
                                                                                      Sharma, Mr. Vipin Chandra Weala,
                                                                                      Advs

                          +         O.M.P. (COMM) 58/2021 & I.A. 2053/2021
                                    MIS R.P.P. INFRA PROJECTS LIMITED                                               .....Petitioner
                                                                  Through:            Mr. Mrinal Bharat Ram, Mr. Prateek
                                                                                      Sharma, Mr. Vipin Chandra Weala,
                                                                                      Advs

                                                                  versus

                                    MIS NTPC TAMIL NADU ENERGY COMPANY LIMITED
                                                                            .....Respondent
                                                  Through: Mr. Aman Lekhi, Sr. Adv. with Mr.
                                                           Adarsh Tripathi, Mr.Vikram Singh
                                                           Baid, Mr. Ritwiz Rishabh,        Mr.
                                                           Ajitesh Garg, Advs.

                                    CORAM:
                                    HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                  ORDER

% 17.02.2026 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/02/2026 at 20:40:08 An adjournment has been sought on behalf of the Plaintiff. List on 28.07.2026.

SUBRAMONIUM PRASAD, J FEBRUARY 17, 2026 Prateek This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/02/2026 at 20:40:08