Himachal Pradesh High Court
Unknown vs Hem Lata V. State on 10 August, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
CWP No. 2043 of 2023 10.8.2023 Present Mr. Tara Singh Chauhan, Advocate, Advocate, for the petitioner.
Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General with Mr. Rahul Thakur and Mr. Ravi Chauhan, Deputy Advocates General, for the respondent-State.
of Last opportunity of one week is granted to learned Additional Advocate General to have instructions, in terms of order dated rt 27.7.2023, failing which respondent No.2 shall remain present in court.
List on 22.8.2023.
(Sandeep Sharma) Judge August 10, 2023 (vikrant) ::: Downloaded on - 10/08/2023 20:35:18 :::CIS