Telecom Regulatory Authority Of India - Subsection
Section 2(xxx) in The Telecommunication Interconnection Usage Charges Regulation, 2003
(xxx)[ "Cellular" means fully mobile service provided by CMSPs and VASPs through GSM, CDMA or only other technology.] [ Added by Noti. No. 409-5/2003-(F.N.), dated 11.4.2005.]
