Delhi High Court
Raghunath Singh vs The State & Ors on 7 January, 2015
Author: A.K. Pathak
Bench: A.K. Pathak
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 874/2014
Decided on 7th January, 2015
RAGHUNATH SINGH ..... Petitioner
Through: Mr. K.K. Jha Kamal, Adv.
Versus
THE STATE & ORS ..... Respondents
Through: Mr. Rajesh Mahajan, Addl. Standing
Counsel with Ms. Shinjan Jain, Adv.
along with ASI Jagpal Singh, DIU
West Distt.
Mr. Sachin Kumar, Adv. for R-2 &
R-3.
CORAM:
HON'BLE MR. JUSTICE A.K. PATHAK
A.K.PATHAK, J.(ORAL)
For judgment see W.P.(Crl.) No.808/2014.
A.K. PATHAK, J. JANUARY 07, 2015 ga