Section 2(1)(b) in Maharashtra State Reservation (of seats for admission in educational institutions in the State and for appointments in the public services and posts under the State) for Socially and Educationally Backward Classes (SEBC) Act, 2018

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(b)"appointing authority", in relation to public services and posts, means the authority empowered to make appointment to such services and posts ;

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