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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Goa - Subsection

Section 67(b) in The Goa Rehabilitation Board Act, 2006

(b)the salaries, fees and allowances and contributions paid in respect of officers, associates and other employees of the Board, except employees who are paid by the day or whose pay is charged to temporary work; and