Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Punjab - Subsection Section 10(d) in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986 (d)a Tibetan refugee who came over to India before the 1st January, 1962, with the intention of permanently setting in India.
